Sagar Suryakant Ahire vs Prakash Ramchandra Sanas And Anr
2022 Latest Caselaw 5292 Bom

           Digitally
           signed by
           PALLAVI
PALLAVI    MAHENDRA
MAHENDRA   WARGAONKAR
WARGAONKAR Date:
           2022.06.10
           18:20:16
           +0530                                                                             4-apeal-1219.19.doc



                                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                           CRIMINAL APPELLATE JURISDICTION
                                            CRIMINAL APPEAL NO.1219 OF 2019

                         Sagar Suryakant Ahire                                ... Applicant
                         V/s.
                         Prakash Ramchandra Sanas                             ... Respondent

                                                       -------------------
                         Mr. Meghdeep M. Oak, Advocate for the Applicant.
                         None for the Respondent - State.
                                                      ---------------------
                                                 CORAM : SMT. SADHANA S. JADHAV &
                                                         N.J. JAMADAR, JJ.

DATED : 10th JUNE 2022 P.C. :

1. Present appeal be heard along with Criminal Appeal

No.798 of 2019 filed by the accused challenging the conviction and

sentence imposed upon him vide judgment and order dated 25 th April

2019 by the learned Sessions Judge, Satara in Sessions Case No.90 of

2014.

2. Stand over to 1st July 2022.

                             (N.J. JAMADAR, J)               (SMT. SADHANA S. JADHAV, J)




                        pmw                                                                          1 of 1