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Jaykumar S/O Bhagwan Gore vs The State Of Maharashtra And Anr
2022 Latest Caselaw 5260 Bom

Citation : 2022 Latest Caselaw 5260 Bom
Judgement Date : 9 June, 2022

Bombay High Court
Jaykumar S/O Bhagwan Gore vs The State Of Maharashtra And Anr on 9 June, 2022
Bench: R.P. Mohite-Dere, Virendrasingh Gyansingh Bisht
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

                    CR. APPEAL NO. 506 OF 2022

 Jaykumar S/o Bhagwan Gore                             ....APPELLANT
             V/S
 The State Of Maharashtra And Anr.                   ....RESPONDENT

Mr.Ashok P. Mundagi, Sr. Adv a/w Sanjeev Kadam and Vishvajeet Mohite i/b Siddharth Karpe for Petitioner S.V.Gavand, APP Mr. Manoj Mohite, Sr.Adv i/b Vaibhav R. Gaikwad R-2

CORAM : HON'BLE JUSTICE REVATI MOHITE DERE & HON'BLE SHRI JUSTICE VIRENDRASINGH GYANSINGH BISHT, JJ DATE : 9th June, 2022 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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