Giridhar S/O. Hiramal Sondawale vs Lakhanlal S/O. Nathulal Gupta And ...
2022 Latest Caselaw 5254 Bom

                                                                   1                      57.APPR.193-17 IN REVN.138-17.odt




                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                    NAGPUR BENCH AT NAGPUR

                        CRIMINAL APPLICATION (APPR) NO. 193 OF 2017
                                             IN
                    CRIMINAL REVISION APPLICATION (REVN) NO. 138 OF 2017
                                       ( Giridhar S/o Hiramal Sondawale
                                                       Vs.
                                      Lakhanlal S/o Nathulal Gupta & Anr. )

           Office Notes, Office Memoranda                           Court's or Judge's orders
           of Coram, Appearances, Court's
           orders     or    directions and
           Registrar's orders


                                             Mr. P.S. Kadam, Advocate for the Applicant.
                                             Mr. Nitin Rao, A.P.P. for the Non-Applicant No.2/State.



                                             CORAM:        AVINASH G. GHAROTE, J.

DATED : 9th JUNE, 2022.

The application seeks for dispensing with the certified copy of the impugned judgment. As the R & P has been received the application is allowed.

JUDGE SD. Bhimte

Digitally Signed By :SHRIKANT DAMODHAR BHIMTE Signing Date:09.06.2022