Indian Chemical Corporation vs Vipul Pravinchand Parekh
2022 Latest Caselaw 5245 Bom

                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         ORDINARY ORIGINAL CIVIL JURISDICTION


                                        SUMMONS FOR JUDGMENT NO.81 OF 2019


                    Indian Chemical Corporation                           .. Plaintiff
                             v/s.
                    Vipul P. Parekh                                       .. Defendant



                    None present.


                                                             CORAM : A. K. MENON, J.

DATED : 9TH JUNE, 2022.

P.C. :

None for the parties. List for dismissal on 16th June, 2022.

(A. K. MENON, J.)

Digitally signed by

SANDHYA SANDHYA BHAGU BHAGU WADHWA WADHWA Date:

2022.06.10 15:27:04 +0530

21.sj-81-19.doc wadhwa