Sandhya W/O Krishnakumar ... vs Durga W/O Gaurishankar Bhattad
2022 Latest Caselaw 5226 Bom

Citation : 2022 Latest Caselaw 5226 Bom
Judgement Date : 9 June, 2022

Bombay High Court

Sandhya W/O Krishnakumar ... vs Durga W/O Gaurishankar Bhattad on 9 June, 2022

Bench: Avinash G. Gharote

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                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         NAGPUR BENCH AT NAGPUR

                 CRIMINAL REVISION APPLICATION NO. 133/2022
        Sandhya Krishnakumar Panpaliya...Versus...Durga Gaurishankar Bhattad
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Office Notes, Office Memoranda of Coram,                                                                             Court's or Judge's orders
appearances, Court's orders or directions
and Registrar's orders
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                                            Mr.Sachin Zoting, Advocate for applicant.



                                                                                        CORAM : AVINASH G. GHAROTE, J.

DATE : 09/06/2022

Heard Mr. Zoting, learned counsel for the applicant.

Issue notice to the respondent, returnable on 30.6.2022.

Cri. Application No. 149/2022 The applicant who was the accused in proceedings under Section 138 of the NI Act has been convicted by the Special Court by the judgment dated 8.7.2013 and sentenced to suffer SI for one month and so also to pay compensation of Rs. 70,000/-. The appeal has been dismissed by the learned Sessions Court by the order dated 8.6.2022.

Mr. Zoting, learned counsel for the applicant submits that Rs. 20,000/- out of the compensation amount has been deposited, which leaves the balance of Rs. 50,000/-.

On the condition that the balance compensation of Rs. 50,000/- is deposited in this Court, the sentence shall 75crrevn133.22.odt

stand suspended and the applicant be released on bail on furnishing PR bond of Rs. 50,000/- with one surety in the like amount from the date of deposit of balance compensation.

Application stands disposed of.

JUDGE

Rvjalit

Digitally sign byRAJESH VASANTRAO JALIT Location:

Signing Date:09.06.2022 16:55