Bengal Mills Stores Supply ... vs Oriental Manufacture (A Division ...
2022 Latest Caselaw 5189 Bom

                                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                            ORDINARY ORIGINAL CIVIL JURISDICTION

                                       SUMMONS FOR JUDGMENT (L) NO. 23791 OF 2021

                                                                 IN

                                         COMMERCIAL SUMMARY SUIT NO. 45 OF 2021


                        Bengal Mills Stores Supply                              ...       Plaintiff
                        Company (Bombay)
                                 vs.
                        Oriental Manufacture                                    ...       Defendant
                        (A Division of Oriental Manufactures
                        Pvt. Ltd. )


                        Ms. Ayodhya Patki i/b. Mr. Nitesh Bhutekar for the Plaintiff.
                        None for the Defendant.


                                                                   CORAM : A. K. MENON, J.

DATED : 8th JUNE, 2022 P.C. :

1. On behalf of the plaintiff a grievance is made that the copy of the reply

has not been served although it is in the record of this court. She has applied

for certified copy of the same. The Prothonotary and Senior Master shall

supply her with an ordinary copy of the reply.

2. Rejoinder to be filed on or before 20th June, 2022.

3. List on 27th June, 2022.

Digitally signed by (A. K. MENON, J.) RAJESHWARI RAJESHWARI RAMESH RAMESH PILLAI PILLAI Date:

2022.06.09 17:01:23 +0530 34-SJL-23791-2021-COMSS-45-2021.odt 1/1 rrpillai