Sudhir S/O Bajiraoji Mahakalkar vs Nitin S/O Ashokrao Maske
2022 Latest Caselaw 5172 Bom

Citation : 2022 Latest Caselaw 5172 Bom
Judgement Date : 8 June, 2022

Bombay High Court

Sudhir S/O Bajiraoji Mahakalkar vs Nitin S/O Ashokrao Maske on 8 June, 2022

Bench: Avinash G. Gharote

                                                                                                                                                    65crrevn101.22.odt
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                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         NAGPUR BENCH AT NAGPUR

                          CRIMINAL REVISION APPLICATION NO. 101/2022
                       Sudhir Bajiraoji Mahakalkar...Versus...Nitin Ashokrao Maske
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Office Notes, Office Memoranda of Coram,                                                                             Court's or Judge's orders
appearances, Court's orders or directions
and Registrar's orders
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                                            Mr.S.U.Kothekar, Advocate h/f Mr.V.S.Giramkar, Advocate for the applicant.



                                                                                        CORAM : AVINASH G. GHAROTE, J.

DATE : 08/06/2022

Heard Mr. Kothekar, learned counsel for the applicant.

The revision challenges the reversal of the judgment of the trial Court dated 15.01.2018 whereby the respondent was convicted of an offence under Section 138 of NI Act and sentenced to suffer SI of six months and fine of Rs.6,00,000/-, which has been reversed by the Sessions Court by the judgment dt 10.08.2020, considering which issue notice for final disposal of the matter to the respondent, returnable on 30.6.2022.

JUDGE

Rvjalit

Digitally sign byRAJESH VASANTRAO JALIT Location:

Signing Date:08.06.2022 16:48