Maharashtra State Road ... vs Amit Jagannath Shetty And Anr
2022 Latest Caselaw 7360 Bom

                                                                                    12-sj-28-2019.doc




                                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      ORDINARY ORIGINAL CIVIL JURISDICTION

                                       SUMMONS FOR JUDGMENT NO.28 OF 2019
                                                      IN
                                     COMMERCIAL SUMMARY SUIT NO.280 OF 2019

                      Maharashtra State Road Development
                      Corporation Limited                                 ...Plaintiff
VISHAL                           vs.
SUBHASH               Amit Jagannath Shetty and Another                   ...Defendants
PAREKAR
Digitally signed by
VISHAL SUBHASH
                      Mr. Tapan Agrawal a/w. Ms. Drishti Gupta a/w. Mr. Jayendra
VISHAL
PAREKAR
                      Kapadia i/b. M/s. Little & Co., for the Plaintiff
SUBHASH
Date: 2022.07.28
18:33:35 +0530
PAREKAR               Mr. Girish Paryani i/b. Mr. Ashutosh Gole, for the Defendants.
Digitally signed by
VISHAL
SUBHASH
                                               CORAM :   N. J. JAMADAR, J.

PAREKAR Date: 2022.07.28 DATE : JULY 28, 2022 18:51:57 +0530

P.C.:

1. At the request of the counsel for the defendants, by way of

indulgence, list on 4th August, 2022.

(N. J. JAMADAR, J.)

Vishal Parekar, P.A. ...1