Citation : 2022 Latest Caselaw 7357 Bom
Judgement Date : 28 July, 2022
3-sj-46-2014.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
SUMMONS FOR JUDGMENT NO.46 OF 2014
WITH
NOTICE OF MOTION (L) NO.1495 OF 2014
WITH
NOTICE OF MOTION NO.1422 OF 2014
WITH
VISHAL NOTICE OF MOTION NO.32 OF 2015
SUBHASH IN
PAREKAR COMMERCIAL SUMMARY SUIT NO.110 2014
Digitally signed by
VISHAL SUBHASH
WITH
PAREKAR
Date: 2022.07.28
SUIT NO.868 OF 2014
18:33:34 +0530
M/s. Flextough Metals Pvt. Ltd. and Anr. ...Plaintiffs
vs.
M/s. Krishna Fashion World and Ors. ...Defendants
Mr. Pranav Dessai i/b. M/s. K D Shukla & Co., for the Plaintiff
Mr. Jeniffer Michael a/w. Mr. Jayesh Gawand i/b. Vimla and Co., for
Defendants.
CORAM : N. J. JAMADAR, J.
DATE : JULY 28, 2022
P.C.:
1. At the request of the counsels for the parties, list on 11 th
August, 2022 under the caption "for settlement".
(N. J. JAMADAR, J.)
Vishal Parekar, P.A. ...1
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