Sanjay Vaghji Rathod vs Government Of India And 2 Ors
2022 Latest Caselaw 7278 Bom

                                                     24-SJ-3-22+.DOC

                                                       Sayali Upasani
        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           ORDINARY ORIGINAL CIVIL JURISDICTION
                  IN ITS COMMERCIAL DIVISION
           SUMMONS FOR JUDGMENT NO. 3 OF 2020
                          IN
         COMMERCIAL SUMMARY SUIT NO. 990 OF 2019

SEEPS Special Economic Zone                          ...Applicant
In the matter between
Sanjay Vaghji Rathod                                  ... Plaintiff
                  Versus
Government of India & Ors                          ...Defendants

Mr. N.D. Jaywant, for Plaintiff.
Mr. Yogesh Bhate i/b Dharmesh Joshi, for Defendant Nos. 1
      and 3
Mr. Ashutosh Shukla, for Defendant No. 2

                              CORAM:      N. J. JAMADAR, J.

                              DATED :     27th JULY, 2022
PC:-

1. Heard the learned Counsel for the Plaintiff and the learned

Counsel for the Defendants.

2. List the Summons for Judgment for order on 11 th August,

2022.

[N. J. JAMADAR, J.]