Shivchandra Sayabanappa Revate ... vs Gajanan Bhaskar Nalole And ...
2022 Latest Caselaw 7211 Bom

Citation : 2022 Latest Caselaw 7211 Bom
Judgement Date : 26 July, 2022

Bombay High Court

Shivchandra Sayabanappa Revate ... vs Gajanan Bhaskar Nalole And ... on 26 July, 2022

Bench: M. G. Sewlikar

               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         BENCH AT AURANGABAD


                    948 WRIT PETITION NO.7486 OF 2022

       SHIVCHANDRA SAYABANAPPA REVATE AND ANOTHER
                              VERSUS
           GAJANAN BHASKAR NALOLE AND ANOTHER
                                 ...
         Advocate for Petitioners : Shri Ashwin V. Sakolkar
                                 ...
                 CORAM : M. G. SEWLIKAR, J.

Dated: July 26, 2022 ...

PER COURT :-

1. Learned counsel for the petitioners, on instruction, seeks

leave to withdraw this petition in view of the Judgment of Division

Bench of this Court in Naginbhai P.Desai Vs. Taraben A.Sheth [2003

(1) Mh.L.J. 994].

2. Leave granted.

3. Petition is disposed of as withdrawn. No costs.

( M. G. SEWLIKAR, J. )

SPT

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