Citation : 2022 Latest Caselaw 7127 Bom
Judgement Date : 25 July, 2022
38-SJ-64-19+.doc
Sayali Upasani
SANTOSH
SUBHASH IN THE HIGH COURT OF JUDICATURE AT BOMBAY
KULKARNI
Digitally signed by
SANTOSH
ORDINARY ORIGINAL CIVIL JURISDICTION
SUBHASH
KULKARNI
Date: 2022.07.26
18:36:58 +0530
IN ITS COMMERCIAL DIVISION
SUMMONSES FOR JUDGMENT NO.64 OF 2019
IN
COMMERCIAL SUMMARY SUITS 1042 OF 2019
Copper Star General Trading LLC ...Applicant
In the matter between
Copper Star General Trading LLC ... Plaintiff
vs.
JSK Industries Private Limited & Anr ...Defendants
Advocate Sheelang Shah a/w Manthan Unadkat & Co. for the
Applicant - Plaintiff.
Mr. Ashish Kamat, a/w Harsh Moorjani, Ganesh Muthry, i/b K. v.
Aiyan & Asso., for Defendant no.1.
Mr. Anuk Khaitan, a/w Nilesh Trivedi, for Defendant no.2.
CORAM : N. J. JAMADAR, J.
DATE : JULY 25, 2022
P.C.:
1. Heard the learned Counsel for the applicant and the learned
Counsel for the defendant Nos.1 and 2.
2. List on 1st August, 2022, for pronouncement of order.
(N. J. JAMADAR, J.)
...1
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