Hindustan Copper Ltd vs Vijaya Bank And 2 Others
2022 Latest Caselaw 7126 Bom

                                                                         20-SJ69-2017.DOC

                                                                                  Santosh
SANTOSH
SUBHASH
                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
KULKARNI
Digitally signed by
SANTOSH SUBHASH
                                 ORDINARY ORIGINAL CIVIL JURISDICTION
KULKARNI
Date: 2022.07.27

                                        IN ITS COMMERCIAL DIVISION
11:40:01 +0530




                                SUMMONS FOR JUDGMENT NO. 69 OF 2017
                                                IN
                                     COMM SUIT NO. 252 OF 2017

                      Hindustan Copper Ltd.                                   ...Plaintiff
                                         Versus
                      Vijaya Bank & ors.                                   ...Defendants

                      Mr. Sachin Chavan, for the Plaintiff.
                      Mr. Sachin Kanse, i/b PRS Legal, for Defendant no.1.
                      Mr. Dhruv Dandekar, i/b M/s. Desai & Diwanji, for Defendant
                           no.3 and for the Applicant in IA/1691/2021.

                                                    CORAM:     N. J. JAMADAR, J.

                                                    DATED :    25th JULY, 2022
                      PC:-

1. Heard the learned Counsels for the parties.

2. The learned Counsel for the plaintiff seeks time to work

out the matter.

3. At the request of the learned Counsel for the plaintiff, list

on 22nd August, 2022.

[N. J. JAMADAR, J.]