Hasmukh Chinubhai Seth vs Paradise Associates And 6 Others
2022 Latest Caselaw 7039 Bom

                                                            15-sj-70-2021 @ 16.doc




             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                ORDINARY ORIGINAL CIVIL JURISDICTION

                 SUMMONS FOR JUDGMENT NO.70 OF 2021
                                IN
                COMMERCIAL SUMMARY SUIT NO.32 OF 2021

Hasmukh Chinubhai Seth                                ...Plaintiff
           vs.
Paradise Associates and Others                        ...Defendants

                               WITH
                 SUMMONS FOR JUDGMENT NO.71 OF 2021
                                IN
                COMMERCIAL SUMMARY SUIT NO.33 OF 2021

Mr. Dishang Shah a/w. Mr. Karan Gandhi i/b. Mr. Piyush Shah, for
the Plaintiff
None for the Defendants.

                          CORAM :    N. J. JAMADAR, J.

                          DATE :     JULY 21, 2022

P.C.:

1. Heard the learned counsel for the parties.

2. Learned counsel for the plaintiff submits that the parties are

exploring the possibility of a negotiated settlement of the dispute.

3. At the request of the counsel for the plaintiff, list on 25 th

August, 2022.

                                           (N. J. JAMADAR, J.)




Vishal Parekar, P.A.                                                          ...1