Iffco-Tokio General Insurance ... vs Subhash Laxman Davane And Ors
2022 Latest Caselaw 6833 Bom

Nawale                                                    22_ia_3760_2021.doc

        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                CIVIL APPELLATE JURISDICTION

               INTERIM APPLICATION NO.3760 OF 2021
                              WITH
                   FIRST APPEAL NO.556 OF 2021

Iffco-Tokio General Insurance Co.
Ltd. THR. Authorized
representative Sunny Bhandari
      ...Applicant/Appellant
      Versus
Subhash Laxman Davane and
Ors.                                                     ...Respondents


Ms.Nikita Singh i/by Res Juris, for Applicant/Appellant.

                                           ...

                              CORAM:    SMT. ANUJA PRABHUDESSAI, J.

                              DATED :    18th JULY, 2022.

P. C. :-

1. Learned counsel for the Applicant states that the entire amount as

per the impugned Judgment and Award has been deposited before the MACT,

Mumbai.

2. In the light of the said statement, execution and implementation

of the impugned Judgment and Award is stayed pending appeal.

3. The Application stands disposed of.

(SMT. ANUJA PRABHUDESSAI, J.)