Citation : 2022 Latest Caselaw 6769 Bom
Judgement Date : 15 July, 2022
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL EXECUTION APPLICATION NO. 2 OF 2021
Blacksoil Realty Investment Advisors Llp Nd ....PETITIONER
Anr
V/S
Heena Patel And 2 Ors. ....RESPONDENT
Venkatesh Dhond, Sr. Counsel a/w Shanay Shah, Bhavik Mehta, Prakruti Joshi i/b Dhruve Liladhar & Co for applicant/Judgment Creditor in COMEX/2/2021 Chetan Kapadia a/w Samit Shukla, Parag Kanadi & Taruna Nagpal i/b DSK Legal for Respondent Prateek Seksaria a/w Nivit Srivastava & Sneha Patil i/b Maniar Srivastava & Associates for third party-purchaser
CORAM : HON'BLE SHRI JUSTICE B.P.
COLABAWALLA J
DATE : 15th July, 2022
P.C. :
S. O. to 18/07/2022 ( at 2.30 pm).
( ASSOCIATE )
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