Suresh Motidev Kesare And 4 Others vs The Zilla Parishad, Through Its ...
2022 Latest Caselaw 6703 Bom

                                                                                                            1wp 755.2014.odt
                                                                1

                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                               NAGPUR BENCH : NAGPUR

                                 WRIT PETITION (WP) NO. 755/2014
                                           Suresh Motidev Kesare and ors.
                                                             ..VS..
                                        The Zilla Parishad, Nagpur and ors.
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Office Notes, Office Memoranda of Court's or Judge's Order Coram, appearances, Court's Orders or directions and Registrar's order__________________________________________________________ Ms. Aarti Singh, Advocate for the petitioners Shri D.P. Thakare, AGP for respondent nos. 3 and 4

CORAM : A. S. CHANDURKAR AND URMILA JOSHI-PHALKE, J.J. DATED : 14/07/2022

As per order dated 24.06.2022, the learned Counsel for the respondent nos. 1 and 2 was called upon to examine whether the grievance of the petitioners would be redressed in view of the earlier judgments that have been referred to in that order.

Today, the learned Counsel for the respondent nos. 1 and 2 is not present. To grant one opportunity, put up on 21.07.2022.

                                          JUDGE                                                JUDGE



                            Digitally
                            signed by
                            SANDIP
              SANDIP        MAHADEV
              MAHADEV       GATE
              GATE          Date:
                            2022.07.14
                            18:20:05
                            +0530




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