Prarthana Tarunkumar ... vs Central Bureau Of Investigation ...
2022 Latest Caselaw 6654 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

             CR. WRIT PETITION NO. 3414 OF 2014

 Pooja Jignesh Bhatt                                  ....PETITIONER
             V/S
 Central Bureau Of Investigation And Anr            ....RESPONDENT

WITH CR. WRIT PETITION NO. 3413 OF 2014

Prarthana Tarunkumar Brahmabhatt ....PETITIONER V/S Central Bureau Of Investigation And Anr ....RESPONDENT

WITH CR. WRIT PETITION NO. 3925 OF 2018

Prarthana Tarunkumar Brahmabhatt And Ors. ....PETITIONER V/S Central Bureau Of Investigation (eow) And Anr.

....RESPONDENT

Mr. Subhash Jha, Sr. Advocate a/w Mr. Siddharth Jha, Ms. Alka Pandey, Mr. D. Dubey, Mr. Tushar Bansode i/b Law Global for the Petitioners Ms. Aneeta Kuttikrishnan for Respondent No.1. Mr. J. P. Yagnik, APP for the State

CORAM : HON'BLE SHRI JUSTICE NITIN JAMDAR & HON'BLE SHRI JUSTICE N. R. BORKAR, JJ DATE : 13th July, 2022

Page 1/2

P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

Page 2/2