Military Secretary Branch vs Lt. Col. Anil Kumar Yadav And 2 Ors
2022 Latest Caselaw 6592 Bom

                                                                      8. IA (L) 5802-21.doc

             Diksha Rane
                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
         Digitally
                           ORDINARY ORIGINAL CIVIL JURISDICTION
         signed by
         DIKSHA
DIKSHA   DINESH
DINESH   RANE
RANE     Date:
         2022.07.12
         18:28:06
                           INTERIM APPLICATION (L) NO. 5802 OF 2021
                                             IN
         +0530



                               WRIT PETITION NO. 1514 OF 2016

                      Military Secretary Branch              ..Applicant
                                                        (Org. Respondent No.1)
                      IN THE MATTER BETWEEN

                      Lt. Col. Anil Kumar Yadav                ..Petitioner
                            vs.
                      Military Secretary Branch & ors.         ..Respondents
                                               ------------
                      Mr. B. B. Sharma a/w. Mr. Suresh         Kumar for applicant in
                      IAL/5802/2021 and for respondents       in WP/1514/16.

                      Adv. Kranti L. C. a/w. Mr. Kaustubh Gidh for respondents in
                      IAL/5802/21 and for petitioner in WP/1514/16.
                                               ------------

                                      CORAM : DIPANKAR DATTA, CJ &
                                              M. S. KARNIK, J.

                                      DATE     : JULY 12, 2022.


                      P.C. :

Hearing concluded; judgment is reserved.

(M. S. KARNIK, J.) (CHIEF JUSTICE)