Sita Information Networking ... vs State Of Maharashtra And 3 Ors
2022 Latest Caselaw 6521 Bom

                                                 1/1                         16-WP-787--2022.doc




                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          ORDINARY ORIGINAL CIVIL JURISDICTION
         Digitally
         signed by
         PURTI
PURTI    PRASAD
PRASAD   PARAB
                                WRIT PETITION NO. 787 OF 2022
PARAB    Date:
         2022.07.12
         17:57:56
         +0530

  Sita Information Networking Computing
  India Private Limited                                              ....Petitioner
                V/s.
  State of Maharashtra and Ors.                                      ...Respondents

                                       ----
  Mr. Chirag Shetty i/b Economic Laws Practice cor Petitioner.
  Mr. V.A. Sonpal, Special Counsel a/w Ms. Jyoti Chavan - AGP for State.
  Mr. P.S. Patkar for Respondent No.3.
                                       ----

                                           CORAM : K.R. SHRIRAM &
                                                   MILIND N. JADHAV, JJ.

DATED : 11th JULY, 2022

P.C. :

1. The full bench judgment is still awaited. Therefore, stand over

to 29th August, 2022.

2. Ad-interim relief, if any, to continue till 31st August, 2022.

(MILIND N. JADHAV, J.) (K.R. SHRIRAM, J.)

Purti Parab