Dhirajlal Raishi Chheda vs Mukesh Raishi Chheda
2022 Latest Caselaw 6465 Bom

          Digitally
          signed by
          MUGDHA M
MUGDHA M PARANJAPE
PARANJAPE Date:
          2022.07.08
                                                     1                31-WP 7697-22.odt
          16:29:49
          +0530


                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                     CIVIL APPELLATE JURISDICTION

                                     WRIT PETITION NO.7697 OF 2022

                  Dhirajlal Raishi Chheda                                 ... Petitioner
                       Vs.
                  Mukesh Raishi Chheda                                    ... Respondent
                                                   -----

Mr. V. Y. Sanglikar a/w P. A. Sarwankar i/by M/s. Sarwankar & Co. for the Petitioner.

Mr. Uttam S. Rane for the Respondent.

-----

CORAM: ABHAY AHUJA J.

DATE : 8TH JULY 2022

P.C.:

1. Closed for orders.

2. Parties are permitted to submit their written

submissions alongwith judgments, if any, within a period of two

weeks.

                                                                    (ABHAY AHUJA, J.)




                       Mugdha                                                              1 of 1