Vaijinath Kisan Ambure And Anr vs The State Of Maharashtra
2022 Latest Caselaw 6406 Bom

                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       CRIMINAL APPELLATE JURISDICTION

                       CRIMINAL APPEAL NO. 1015 OF 2013

1]        Vaijinath Kisan Ambure.                    ]
                                                     ]
2]        Sunita Kisan Ambure.                       ]
                                                     ]
Both r/o Bardi, Taluka : Pandharpur,                 ]
District Solapur.                                    ]
[At present in Yervada Central Prison, Pune]         ]    ..Appellants.

                   Versus

The State of Maharashtra.                                 ..Respondent.

Mr. Aniket Ujjwal Nikam, Mr. Piyush R. Toshival, Mr. Aashish Satpute and Mr.
Amit Icham for the appellants.
Mr. H. J. Dedhia, APP for the Respondent-State.

                                CORAM : PRASANNA B. VARALE &
                                        SHRIKANT D. KULKARNI, JJ.

Date : July 6, 2022.

P. C. :

For the reasons recorded separately, the appeal stands

allowed. The impugned judgment and order dated 24 th July 2013 of

conviction passed in Sessions Case No. 28 of 2011 by the Additional Sessions

Judge, Pandharpur, District Solapur is hereby quashed and set aside. Both

the appellants stand acquitted of the offence punishable under sections 498A

Digitally signed by SACHIN patilsr SACHIN RAMCHANDRA 1/ 2 RAMCHANDRA PATIL PATIL Date:

2022.07.06 17:22:18 +0530 and 302 read with 34 of the Indian Penal Code, 1860. They be released from

prison forthwith, if not required in any other case. Registry to take necessary

steps forthwith. The appellants shall execute P.R.Bond in the sum of of

Rs.10,000/- (Rupees Ten Thousand Only) each and one surety of like amount

in terms of section 437-A of the Code of Criminal Procedure, 1973, before the

concerned trial Court at Pandharpur. The record and proceedings be sent

back to the trial Court as per procedure.

      [Shrikant D. Kulkarni, J.]             [Prasanna B. Varale, J.]




patilsr                                                                 2/ 2