Shamkant Motilal Bhamre Died Lrs. ... vs Madhukar Shaligram Bhamare
2022 Latest Caselaw 6401 Bom

           IN THE HIGH COURT OF JUDICATURE OF BOMBAY
                               BENCH AT AURANGABAD


                      SECOND APPEAL NO.420 OF 2022


 1. Shamkant Motiram Bhamre,
    Died through L.Rs.
 A. Manglabai Shamkant Bhamre, (Died)
 B. Ramesh Shamkant Bhamare
    and others                        ... APPELLANTS

          VERSUS

 Madhukar Shaligram Bhamare                       ... RESPONDENT

                               .......
 Mr. V.C. Solshe, Advocate holding for
 Mr. N.H. Patil, Advocate for appellants
                               .......

                                  CORAM :    R. G. AVACHAT, J.

DATE : 6th JULY, 2022.

PER COURT :

The trial Court dismissed the plaintiff's suit. The

first appellate Court set aside the judgment and decree

passed by the trial Court and decreed the suit for possession

of the suit land. Issue notice before admission to the

respondent returnable on 3rd August 2022.

( R. G. AVACHAT ) JUDGE

fmp/-