Executive Engineer, Nandur ... vs Sushilabai Mahadu Pagar And Ors
2022 Latest Caselaw 6372 Bom

                                                                           17-i-ia-1311-21.doc


                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                     CIVIL APPELLATE JURISDICTION

                                   INTERIM APPLICATION NO. 1311 OF 2021
                                                (FOR STAY)
                                                   WITH
                                   INTERIM APPLICATION NO. 1310 OF 2021
                                                     IN
                                      FIRST APPEAL (st) NO. 8506 OF 2021
                                                   WITH
                                     FIRST APPEAL (ST) NO.8506 OF 2021

                        Executive Engineer,
                        Nandur Madhyameshwar Project,
                        Division Nashik                                  ..Applicant

                                   v/s.

                        Sushilabai Mahadu Pagar & Ors.                   ..Respondents

                                                   WITH
                                   INTERIM APPLICATION NO. 2188 OF 2021
                                                (FOR STAY)
                                                   WITH
                                   INTERIM APPLICATION NO. 2187 OF 2021
                                                     IN
                                      FIRST APPEAL (st) NO. 8988 OF 2021
                                                   WITH
                                     FIRST APPEAL (ST) NO. 8988 OF 2021

                        Executive Engineer,
                        Nandur Madhyameshwar Project,
                        Division Nashik                                  ..Applicant

                                   v/s.

                        Kalu Sakharam Sonawane & Ors.                    ..Respondents

                                                     WITH
                                          FIRST APPEAL NO. 696 OF 2022

                        Executive Engineer,
                        Nandur Madhyameshwar Project,
           Digitally
           signed by
           PRASANNA P
                        Division Nashik                                  ..Applicant
PRASANNA P SALGAONKAR
SALGAONKAR Date:
           2022.07.08
           12:03:43
           +0530


       P P SALGAONKAR                                                                  1 of 2
                                                                             17-i-ia-1311-21.doc


                             v/s.

             Savliram Dhondiram Gowardhane & Ors.                         ..Respondents

             Ms. Chaitrali Deshmukh for the Applicant .
             Mr. Sachin Gite for the Respondent Nos.1 to 5.
             Ms. Tanaya Goswami, AGP for the State.

                                           CORAM : ANUJA PRABHUDESSAI, J.

DATED : 6th JULY, 2022.

P.C.

1. Learned Counsel for the Applicant seeks stay to the execution and

implementation of the impugned judgment dated 13.06.2018 in Land

Reference Nos.331 of 2017 and 333 of 2017. Learned Counsel for the

Applicant states that the compensation payable under the impugned

judgment and award will be deposited within four weeks.

2. In the light of the said statement, execution and implementation of

the impugned judgment is stayed till the next date of hearing.

3. Stand over to 03.08.2022 .

4. Mr. Gite waives service on behalf of Respondent Nos. 1 to 5.

5. AGP waives service on behalf of Respondent No.6.

                                                       (ANUJA PRABHUDESSAI, J.)




P P SALGAONKAR                                                                          2 of 2