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Dr. Ramdas Motiramji Bhute vs The State Of Mah. Thr. Secty., And 3 ...
2022 Latest Caselaw 6274 Bom

Citation : 2022 Latest Caselaw 6274 Bom
Judgement Date : 4 July, 2022

Bombay High Court
Dr. Ramdas Motiramji Bhute vs The State Of Mah. Thr. Secty., And 3 ... on 4 July, 2022
Bench: A.S. Chandurkar, Urmila Sachin Phalke
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 2940 OF 2010

 Dr. Ramdas Motiramji Bhute                            ....PETITIONER
             V/S
 The State Of Mah. Thr. Secty., And 3 Ors            ....RESPONDENT

SHREYAS KHADSE for Petitioner N.R. PATIL, AGP For Respondents.

CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE JUSTICE URMILA JOSHI PHALKE, JJ DATE : 4th July, 2022 P.C. :

Heard Mr. Shreyas Khadse, Adv. for Petitioner, Mr. N.R. Patil, AGP for Respondents. CLOSED FOR JUDGMENT.

( FOR REGISTRAR JUDICIAL )

Page 1/1

 
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