Mr. Vikram Dhondiram Raskar And ... vs The State Of Maharashtra And Ors
2022 Latest Caselaw 6222 Bom

Citation : 2022 Latest Caselaw 6222 Bom
Judgement Date : 1 July, 2022

Bombay High Court

Mr. Vikram Dhondiram Raskar And ... vs The State Of Maharashtra And Ors on 1 July, 2022

Bench: R.D. Dhanuka, M. G. Sewlikar

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                 WRIT PETITION NO. 923 OF 2021

 Mr. Vikram Dhondiram Raskar And Anr                    ....PETITIONER
             V/S
 The State Of Maharashtra And Ors                     ....RESPONDENT

Mr Vaibhav V. Ugle with Mr Vikas B Somawanshi And Mr Rohan M Chavan Advocates for Petitioner Ms Kavita N Solunke - AGP for Respondent No. 1 to 3; Mr U R Mankapure Advocate for R No. 4;