G.R.Infrastructure Pvt.Ltd vs The State Of Maharashtra And 5 Ors
2022 Latest Caselaw 6219 Bom

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          by GAURI                                     1/1                   Praceipe 2.WP-2192-2021.doc
GAURI     AMIT
AMIT      GAEKWAD
GAEKWAD   Date:
          2022.07.02
          14:53:52 +0530        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                   ORDINARY ORIGINAL CIVIL JURISDICTION
                                        WRIT PETITION NO.2192 OF 2021
               G.R. Infrastructure Private Limited            ....Petitioner
                         V/s.
               Union of India and Ors.                        ....Respondents
                                                       ----
               Ms. Rinkey Jassuja for petitioner.
               Mr. Takke i/b. Economic Laws Practice for respondents.
                                                     ----
                                                  CORAM : K.R. SHRIRAM &
                                                          MILIND N. JADHAV, JJ.

DATED : 1st JULY 2022

P.C. :

1 Not on board. Upon mentioning taken on board.

2 The counsel for petitioner states that notice has been given to

respondents.

3 Since the Full Bench is yet to deliver the judgment, stand over

to 1st August 2022.

(MILIND N. JADHAV, J.) (K.R. SHRIRAM, J.)

Gauri Gaekwad