Citation : 2022 Latest Caselaw 6216 Bom
Judgement Date : 1 July, 2022
906.WP-577-20(d).odt 1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
NAGPUR BENCH : NAGPUR.
WRIT PETITION NO.577 of 2020 (decided)
Vidya Prasarak Shikshan Sanstha, Gondia through its President-Smt.
Jeerjaiwantidevi Nagpure and others
vs.
State of Maharashtra through its Chief Secretary, School Education and
Sports Deptt. And others.
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Office Notes, Office Memoranda of Court's or Judge's Order
Coram, appearances, Court's Orders
or directions and Registrar's order
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Shri A.Z.Jibhkate, Advocate for petitioners.
Shri N. R. Rode, Assistant Government Pleader for the respondents.
CORAM :- A.S.CHANDURKAR AND URMILA JOSHI-PHALKE, JJ.
DATE :- JULY 01, 2022
The cause title of the judgment in Writ Petition No.577 of 2020 shall be corrected by indicating the address of the petitioner as shown in the writ petition.
Corrections be carried out accordingly. The corrected copy be uploaded thereafter.
( URMILA JOSHI-PHALKE, J.) (A.S.CHANDURKAR, J.)
Andurkar..
Digitally Signed byJAYANT S ANDURKAR Personal Assistant Signing Date:
02.07.2022 11:24
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