M/S Shankarlal B. Tiwadi vs Joshi Bidi Works And Ors
2022 Latest Caselaw 6203 Bom

                      P.H. Jayani                                  912 FA172.1996.doc

                                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                            CIVIL APPELLATE JURISDICTION

                                           FIRST APPEAL NO. 172 OF 1996

                      M/s. Shankarlal Birdichand Tiwadi            .... Appellant
                                  v/s.
                      Joshi Bidi Works and ors.                    .... Respondents

                      Mr. Rahul M. Kadam for the Appellant.
                      Mr. Darshan R. Mehta i/b. M/s. Dhruve Liladhar and Co.
                      for the Respondents.

                                              CORAM: SMT. ANUJA PRABHUDESSAI, J.

DATED : 01st JULY, 2022.

P. C. :-

. Learned counsel for the Respondents states that cross appeal

challenging the same judgment is also pending before this Court.

Number of cross appeal be furnished in the Registry within a period of

one week. Registry thereafter to tag both these Appeals and list for

final hearing on 22/07/2022.

PREETI H JAYANI (SMT. ANUJA PRABHUDESSAI, J.) Digitally signed by PREETI H JAYANI Date: 2022.07.06 14:52:26 +0530