Masumi Overseas Pvt. Ltd. And Anr vs The State Trading Corporation Of ...
2022 Latest Caselaw 817 Bom

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NITIN    DINKAR
DINKAR   JAGTAP
JAGTAP   Date:        Kanchan P Dhuri                       1   / 1                        M-COMAPL-441-2019.odt
         2022.01.20
         19:55:35
         +0530
                                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                             ORDINARY ORIGINAL CIVIL JURISDICTION
                                              COMMERCIAL APPEAL (L) NO. 441 OF 2019
                                                             IN
                                             SUMMONS FOR JUDGMENT NO. 90 OF 2012
                         Masumi Overseas Pvt. Ltd. and another                         ...      Appellants
                                   Versus
                         The State Trading Corporation of India Ltd. and another       ...      Respondents
                                                            WITH
                                             INTERIM APPLICATION (L) NO. 1713 OF 2020
                                                              IN
                                              COMMERCIAL APPEAL (L) NO. 441 OF 2019
                                                             .........
                                                        CORAM : S.J. KATHAWALLA AND
                                                                     MILIND N. JADHAV, JJ.

DATED : JANUARY 20, 2022.

P.C. :-

1. Not on board. Taken on board.

2. Perused the praecipe dated 20th January, 2022 circulated by the Advocate for

the Appellants for Speaking to the Minutes of the Order dated 12 th January, 2022. In

the cause title of the said Order, "Masum Overseas Pvt. Ltd. and another" be read as

"Masumi Overseas Pvt. Ltd. and another". The praecipe is accordingly disposed off.

( MILIND N. JADHAV, J. ) ( S.J. KATHAWALLA, J. )