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Atul Shivdas Ganatra vs Inox Wind Ltd
2022 Latest Caselaw 586 Bom

Citation : 2022 Latest Caselaw 586 Bom
Judgement Date : 17 January, 2022

Bombay High Court
Atul Shivdas Ganatra vs Inox Wind Ltd on 17 January, 2022
Bench: B.P. Colabawalla
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

    INTERIM APPLICATION NO. 3005 OF 2021
                     In
EXECUTION APPLICATION STAMP NO. 27448 OF 2021

 Atul Shivdas Ganatra                                     ....PETITIONER
             V/S
 Inox Wind Ltd.                                         ....RESPONDENT

Dr. Birendra Saraf, Sr. Counsel a/w Priyank Kapadia, Anuja Jhunjhunwala & Ava Nagporewalla i/b M Mulla Associates for applicant Ravitej Chilumuri a/w Shobhana Narayanan & Radhika Kulkarni i/b Khitan & Co for Respondent/Judgment Debtor

CORAM : HON'BLE SHRI JUSTICE B.P.

COLABAWALLA J DATE : 17th January, 2022 P.C. :

S. O. to 20/01/2022 ( at am).

( ASSOCIATE )

Page 1/1

 
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