Bhagwan Thadhani @ Bhagwan ... vs Tridhaatu Asset Holding Llp And ...
2022 Latest Caselaw 56 Bom

Citation : 2022 Latest Caselaw 56 Bom
Judgement Date : 3 January, 2022

Bombay High Court

Bhagwan Thadhani @ Bhagwan ... vs Tridhaatu Asset Holding Llp And ... on 3 January, 2022

Bench: B.P. Colabawalla

      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
          ORDINARY ORIGINAL CIVIL JURISDICTION

     INTERIM APPLICATION LODGING NO. 22694 OF 2021
                          In
COMMERCIAL EXECUTION APPLICATION STAMP NO. 22692 OF 2021

      Bhagwan Thadhani @ Bhagwan Thadani                     ....PETITIONER
                  V/S
      Tridhaatu Asset Holding Llp And Anr.                 ....RESPONDENT

WITH INTERIM APPLICATION LODGING NO. 27999 OF 2021 In COMMERCIAL EXECUTION APPLICATION STAMP NO. 22692 OF 2021

Vistra Itcl (india) Limited ....PETITIONER V/S Bhagwan Thadhani @ Bhagwan Thadani And....RESPONDENT

Ors

Dr. Birendra Saraf, Sr. Counsel a/w Vaibhav Charalwar, Murtuza Federal, Sougat Pati & Sudarsaan Satalkar i/b FEDERAL AND COMPANY for Judgment Creditor Abhishek Salian i/b VIDHII PARTNERS FOR Respondent No. 1&2 Zal Andhyarujina, Sr. Counsel a/w nanki Grewal & Manasi Joglekar i/b Wadia Ghandy & Co for Vistra (ITCL) Pvt. Ltd. Security Trustee on behalf of Piramal Capital & Housing Finance Ltd. & PHHL Fininvest Pvt. Ltd.

CORAM : HON'BLE SHRI JUSTICE B.P.

                                    COLABAWALLA J
             DATE :                 3rd January, 2022



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  P.C. :

S. O. to 04/01/2022 ( F. O. B.).

( ASSOCIATE )

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