Mahadeorao Ramchandra Khadatkar vs Dr. Punjabrao Deshmukh Memorial ...
2022 Latest Caselaw 514 Bom

                                                                                          6.caz.01.2022.odt
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                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                          NAGPUR BENCH, NAGPUR.

                               CIVIL APPLICATION NO. 01 OF 2022 IN
                           LETTERS PATENT APPEAL NO. 439 OF 2012 (D)
                                         ARISING OUT OF
                                 WRIT PETITION NO. 3119 OF 1995
                 Mahadeorao Ramchandra Khadatkar ...Versus... Dr. Punjabrao Deshmukh
                            Memorial, Education Society, Nagpur and oths.
            __________________________________________________________________________
            Office Notes, Office Memoranda of Coram,
            appearances, Court's orders of directions           Court's or Judge's orders.
            and Registrar's Orders.
                                       Mr S. V. Bhutada, Advocate for applicant

                                       CORAM : A. S. CHANDURKAR AND G. A. SANAP, JJ.

DATE : 14th January 2022 Heard.

This is an application filed by the applicant for speaking to minutes of the Judgment dated 23.12.2021. It is submitted that in para No.3 instead of '08.01.1981' it should be '08.01.1991' and in para No. 22 the year of the superannuation should be '2002' instead of '2000'.

The judgment as stated above, is required to be corrected. The civil application is allowed. In para No. 3 instead of "08.01.1981" it should be corrected as "08.01.1991" and in para No. 22 instead of year "2000" it should be corrected as "2002" The corrections be carried out in judgment dated 23.12.2021. The corrected judgment be uploaded. The applications is disposed of, accordingly.

                                                   JUDGE                                     JUDGE
Signed By:NAMRATA YOGESH
DHARKAR
P. A.       Namrata
High Court Nagpur

Signing Date:15.01.2022 12:12