Gorkap Properties And ... vs Parasram H Bhojwani And 4 Ors
2022 Latest Caselaw 487 Bom

Citation : 2022 Latest Caselaw 487 Bom
Judgement Date : 13 January, 2022

Bombay High Court

Gorkap Properties And ... vs Parasram H Bhojwani And 4 Ors on 13 January, 2022

Bench: S.J. Kathawalla, Milind N. Jadhav

                                                                                                  26. os comapl 23186-2021.doc

R.M. AMBERKAR
 (Private Secretary)
                                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                                         O.O.C.J.

                                        COMMERCIAL APPEAL (L) NO. 23186 OF 2021
                                                          IN
                                       INTERIM APPLICATION (L) NO. 17582 OF 2021
                                                          IN
                                         INTERIM APPLICATION NO. 2701 OF 2020
                                                          IN
                                    COMMERCIAL CHAMBER SUMMONS NO. 822 OF 2018
                                                          IN
                                  COMMERCIAL EXECUTION APPLICATION NO. 565 OF 2019
                                                          IN
                                         SUMMONS FOR JUDGMENT NO. 9 OF 2018
                                                          IN
                                      COMMERCIAL SUMMARY SUIT NO. 855 OF 2017
                                                         .....

                                                                      WITH
                                                     INTERIM APPLICATION (L) NO. 23198 OF 2021

                         Gorkap Properties & Investments Pvt Ltd                                   .. Appellant
                                   Versus
                         Parasram H. Bhojwani and Ors.                                             .. Respondents

                                                     ....................
                          Mr. Aniket Worlikar i/by Sujit Lahoti & Asso. for the Appellant
                          Mr. Aniket Poojari i/by C.R. Naidu & Co for Respondent No. 1
                                                                      ...................

                                                                        CORAM               : S.J. KATHAWALLA &
                                                                                              MILIND N. JADHAV, JJ.

DATE : JANUARY 13, 2022.

(Through Video Conferencing) P.C.:

. The above matter is wrongly placed on today's board.

[ MILIND N. JADHAV, J. ] [ S.J. KATHAWALLA, J. ] Digitally signed by RAVINDRA RAVINDRA MOHAN AMBERKAR MOHAN Date:

AMBERKAR 2022.01.13 18:51:10 +0530

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