Ashok Kumar Kothari And 5 Ors vs Kamal Kothari And 9 Ors
2022 Latest Caselaw 46 Bom

                                                                    8.. IAL 28331-21.doc

LAXMI
SUBHASH                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
SONTAKKE
                                   ORDINARY ORIGINAL CIVIL JURISDICTION
Digitally signed by
LAXMI SUBHASH
SONTAKKE
Date: 2022.01.03
17:46:37 +0530
                                  INTERIM APPLICATION (L) NO. 28331 OF 2021
                                                     IN
                                 EXECUTION APPLICATION (L) NO. 1713 OF 2019
                                                     IN
                                            SUIT NO. 844 OF 2019

                      Ashok Kumar Kothari & Ors.                             ...Applicants
                                                                            (Judg. Creditor)
                              Versus
                      Kamal Kothari & Ors.                                 ...Defendants
                                                                             (Judg. Debtor)
                                                    WITH
                                 INTERIM APPLICATION (L) NO. 5203 OF 2021
                                                      IN
                                EXECUTION APPLICATION (L) NO. 1713 OF 2019
                                                      IN
                                             SUIT NO. 844 OF 2019
                      Sanwarlal Agarwal & Ors.                        ...Applicants
                              Versus
                      Ashok Kumar Kothari & Ors.                                  ...Defendants


                                                        ......
                      Shilpi Jain i/b. Jamshed Ansari for the Applicants/Judgment Creditor.
                                                         .....

                                                         CORAM : B.P. COLABAWALLA, J.

DATE : 03rd JANUARY, 2022 P.C.:

1. Considering that I do not take up the matters in which Mr.

Dinyar Madon appears, this matter is not to be placed before a Bench of

which I am a Member ( Mr. B. P. Colabawalla, J.).

Laxmi 1/2

8.. IAL 28331-21.doc

2. All parties to act on an authenticated copy of this order

digitally signed by the Personal Assistant /Private Secretary/Associate

of this Court.

                                    (B. P. COLABAWALLA, J.)




Laxmi                       2/2