Qbe Uk Limited (Formerly Known As ... vs Sale Proceeds Of Pfs Courage (Imo ...
2022 Latest Caselaw 411 Bom

                                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                      ADMIRALTY AND VICE ADMIRALTY JURISDICTION

                                             INTERIM APPLICATION NO. 3172 OF 2021

                                                               IN

                                       COMMERCIAL ADMIRALTY SUIT NO. 45 OF 2019


                      QBE UK Limited                                       ...      Plaintiffs
                      (Formerly known as QBE Insurance
                      (Europe) Limited) and 9 Ors.
                               vs.
                      Sale proceeds of PFS Courage (IMO No. 9428566)       ...     Defendants
                      and Anr.


                      Mr. Prathamesh Kamat i/b. Mr. Harsh Pratap for the Plaintiff.
                      None for the Defendants/


                                                                CORAM : A. K. MENON, J.

DATED : 11th JANUARY, 2022 [ THROUGH VIDEO CONFERENCE ] P.C. :

1. The interim application seeks judgment in terms of order XIII-A. The

matter is listed today for directions.

2. In view thereof list for final hearing and disposal on 18 th January,

2021.

(A. K. MENON, J.) RAJESHWARI RAMESH PILLAI Digitally signed by RAJESHWARI RAMESH PILLAI 1/1 Date: 2022.01.12 16:31:18 +0530 33-COMAS-45-2019.odt rrpillai