Punjab National Bank ... vs Mukul Gupta And 2 Ors
2022 Latest Caselaw 366 Bom

GANESH
SUBHASH                                                                  19-IA(L)-27186-21.doc
LOKHANDE
Digitally signed by
GANESH SUBHASH
LOKHANDE
Date: 2022.01.10
                                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
16:46:37 +0530

                                        ORDINARY ORIGINAL CIVIL JURISDICTION
                                              IN ITS COMMERCIAL DIVISION

                                  INTERIM APPLICATION NO. 27186 OF 2021
                                                  IN
                           COMMERCIAL EXECUTION APPLICATION (L) NO. 26828 OF 2021

                      Punjab National Bank (International) Ltd.              .. Applicant


                      IN THE MATTER BETWEEN:
                      Punjab National Bank (International) Ltd.              .. Decree Holder
                                  Vs.
                      1. Mukul Gupta                                         .. Judgment Debtor 1
                      2. Aparna Gupta                                        .. Judgment Debtor 2
                      3. Aparna Gupta                                        .. Judgment Debtor 3

                      Pradnyesh G. Sabnis i/b. Supreme Law House LLP for the Applicant.


                                                    CORAM :- B.P.COLABAWALLA, J.

DATE :- 10th JANUARY, 2022.

(THROUGH VIDEO CONFERENCING)

P. C.:

1. The learned advocate appearing on behalf of the Applicant

has stated that the service of the above Interim Application is not yet

completed and hence seeks some time.

2. In these circumstances, stand over to 1st February, 2022.

Ganesh Lokhande 1/2 19-IA(L)-27186-21.doc

3. All parties to act on an authenticated copy of this order

digitally signed by the Personal Assistant /Private Secretary/Associate

of this Court.

                                          (B. P. COLABAWALLA, J.)




Ganesh Lokhande                          2/2