U.M. Salgaocar And Bros vs M.V. Priyamvadan And Anr
2022 Latest Caselaw 133 Bom

Citation : 2022 Latest Caselaw 133 Bom
Judgement Date : 4 January, 2022

Bombay High Court

U.M. Salgaocar And Bros vs M.V. Priyamvadan And Anr on 4 January, 2022

Bench: A. K. Menon

                                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                      ADMIRALTY AND VICE ADMIRALTY JURISDICTION

                                             ADMIRALTY SUIT NO. 31 OF 1995



                      U.M.Salgaocar and Bros.                              ...     Plaintiff
                               vs.
                      M.V.Priyamvadan and Anr.                             ...     Defendants


                      Mr. Amrut Vernekar for the Plaintiff.
                      Mr. Sunip Sen, Senior Advocate i/b. Reza A. K. Najam ES Sani for the
                      Defendant.


                                                              CORAM : A. K. MENON, J.

DATED : 4th JANUARY, 2022 P.C. :

1. By consent document marked "X-9" is marked as Exhibit P-3/112-A

and document marked "X-1" by the Commissioner on 3 rd March 2017 being

a certified copy of judgment dated 14th March, 1990 enclosing therewith and

taking on record terms of settlement, schedules and exhibits thereto is marked

Exhibit D-3/44.

2. List on 11th January, 2022 since all remaining documents have been

now marked and evidence is closed.

RAJESHWARI (A. K. MENON, J.) RAMESH PILLAI Digitally signed by RAJESHWARI RAMESH PILLAI Date: 2022.01.05

14:05:14 +0530 27-ADMS-31-1995.odt rrpillai