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Shri. Sampat Bhau Shinde vs Shri. Sadashiv Mahadu @ Mahadeo ...
2022 Latest Caselaw 1117 Bom

Citation : 2022 Latest Caselaw 1117 Bom
Judgement Date : 31 January, 2022

Bombay High Court
Shri. Sampat Bhau Shinde vs Shri. Sadashiv Mahadu @ Mahadeo ... on 31 January, 2022
Bench: Nitin W. Sambre
                                                                             8 wp-1554-21.doc

BDP-SPS-TAC




                                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
  BHARAT
  DASHARATH
  PANDIT

  Digitally signed
  by BHARAT
  DASHARATH
                                         CIVIL APPELLATE JURISDICTION
                                       WRIT PETITION NO. 1554 OF 2021
  PANDIT
  Date: 2022.02.01
  10:51:36 +0530




                     Shri Sampat Bhau Shinde                              .....Petitioner
                           V/s
                     Shri Sadashiv Mahadu @
                     Mahadeo Kale and Anr.                                .....Respondents
                     ---
                     Mr. Vilas B. Tapkir for the Petitioner.
                     ----

                                         CORAM: NITIN W. SAMBRE, J.
                                          DATE:    JANUARY 31, 2022
                     P.C.:-

Keeping the option open to the Petitioner to raise a ground in appeal, if so required to be filed against the final judgment on the issue which is decided under Exhibit-40, Petition is allowed to be withdrawn as prayed.

( NITIN W. SAMBRE, J. )

 
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