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Mahesh Thakur Singh @ Bhutta Singh ... vs The State Of Maharashtra And Anr
2022 Latest Caselaw 2073 Bom

Citation : 2022 Latest Caselaw 2073 Bom
Judgement Date : 28 February, 2022

Bombay High Court
Mahesh Thakur Singh @ Bhutta Singh ... vs The State Of Maharashtra And Anr on 28 February, 2022
Bench: S.S. Jadhav, S. V. Kotwal
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

                     CR. APPEAL NO. 79 OF 2018

 Mahesh Thakur Singh @ Bhutta Singh @                     ....APPELLANT
 Bhrijbhushan Singh
             V/S
 The State Of Maharashtra And Anr.                      ....RESPONDENT

Mr Shakil Ahmed , Adv for Petitioner Mr Shailesh Kharat, Appnt Adv for Resp No 2 Mr Amit Palkar, APP for State

CORAM : HON'BLE SMT. JUSTICE S.S. JADHAV & HON'BLE SHRI JUSTICE SARANG VIJAYKUMAR KOTWAL, JJ DATE : 28th February, 2022 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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