Smt. Madhuri Arun Nagre @ Mrs. ... vs Government Of Maharashtra State ...
2022 Latest Caselaw 1912 Bom

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SMITA       SMITA JOHNSON
JOHNSON     GONSALVES
            Date: 2022.02.26
GONSALVES   10:24:33 +0530




                             sg                                                4.wp784-22.doc


                                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                         CIVIL APPELLATE JURISDICTION

                                          WRIT PETITION NO.784 OF 2022

                       Smt. Madhuri Arun Nagre @
                       Mrs. Madhuri Dinkar Sable                      ..    Petitioner
                             v/s.
                       Government of Maharashtra State Common
                       Entrance Test Cell And Ors.                    ..    Respondents
                                                         ....

Mr. S.C. Wakankar, for the Petitioner.

Mrs. S.S. Bhende, AGP, for Respondent State.

Mr. Shekhar Jagtap, for Respondent No.2-BCI.

....

CORAM: SUNIL B. SHUKRE & AMIT BORKAR JJ.

DATE : 24 FEBRUARY 2022

P.C:-

Leave to seek circulation after delivery of Full Bench Judgment is granted.

(AMIT BORKAR J.) (SUNIL B. SHUKRE, J.)

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