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Prataprai Lallubhai Vasa And Ors vs M/S. Khodiyar Enterprises
2022 Latest Caselaw 1797 Bom

Citation : 2022 Latest Caselaw 1797 Bom
Judgement Date : 22 February, 2022

Bombay High Court
Prataprai Lallubhai Vasa And Ors vs M/S. Khodiyar Enterprises on 22 February, 2022
Bench: S. K. Shinde
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

          INTERIM APPLICATION NO. 3087 OF 2021
                           In
               FIRST APPEAL 1205 OF 2014

 Prataprai Lallubhai Vasa And Ors.                        ....PETITIONER
              V/S
 M/s. Khodiyar Enterprises                              ....RESPONDENT

Mr. S. G. Deshmukh i/by Suraj Kudalkar for Applicant Senior Adv Ranjit A. Thorat i/by Pankaj Shah for Appellant in FA/1205/2014 and For Respondent No. 1 in IA/3087/2021

CORAM : HON'BLE SHRI JUSTICE SANDEEP KASHINATH SHINDE J DATE : 22nd February, 2022 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

Page 1/1

 
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