Hal Offshore Ltd vs The State Of Maharashtra And Anr
2022 Latest Caselaw 1775 Bom

                                                                                                     12. WP 350 of 2022.doc




                                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                 ORDINARY ORIGINAL CIVIL JURISDICTION

                                                      WRIT PETITION NO. 350 OF 2022

                             HAL Offshore Ltd.                                       ...Petitioner
                                          vs.
                             The State of Maharashtra and Anr.                       ...Respondents

                                                               *****
                             Mr. Ishaan Patkar a/w Mr. Yash Dhond, Ms. Jindagi Shah i/by M/s
                             Alaksha Legal - Advocate for the Petitioner
                             Mr. Himanshu Takke, AGP a/w Mr. Dushyant Kumar, AGP - for the
                             Respondent-State
                                                               *****
                                                CORAM :            R. D. DHANUKA AND
                                                                   S. M. MODAK, JJ.

                                                    DATE :              22nd FEBRUARY, 2022

                             P. C. :-

                             .          Mr. Ishaan Patkar, the learned counsel for the Petitioner states that

the issue involved in this petition is similar to issue involved in Writ

Petition No. 202 of 2020 which is closed for Orders by Order dated

15/02/2022. The statement is accepted.

2. Hearing of this matter is adjourned sine dine and would be

considered after pronouncement of the judgment in Writ Petition No. 202

of 2020. Till such time, the Respondents shall not take any coercive steps

against the Petitioner to enforce the impugn Order.

3. Parties to act on the authenticated copy of this Order.

          Digitally signed
                                        [S. M. MODAK, J.]                      [R. D. DHANUKA, J.]
SEEMA     by SEEMA
          KSHITIJ
KSHITIJ   YELKAR
          Date:
YELKAR

          2022.02.24
          18:03:12 +0530
                             Seema