Marath Sashidharan vs Directorate Of Enforcement And ...
2022 Latest Caselaw 1675 Bom

Citation : 2022 Latest Caselaw 1675 Bom
Judgement Date : 17 February, 2022

Bombay High Court

Marath Sashidharan vs Directorate Of Enforcement And ... on 17 February, 2022

Bench: S. V. Kotwal

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

          CRIMINAL BAIL APPLN. NO. 1046 OF 2021

 Marath Sashidharan                                        ....APPLICANT
             V/S
 Directorate Of Enforcement And Anr.                    ....RESPONDENT

Mr.Kushal Mor a/w Mr Kunal Bilaney and Ms.Miloni Gala i/b. Dhiren H Shah for Applicant Mr.Anil Singh (ASG) a/w. Aditya Thakkar a/w. Shreeram Shirsat a/w. Pranav Thakur a/w. Smita Thakur for Respondent No.1/ED Smt.A.A.Takalkar APP for State/R.No.2

CORAM : HON'BLE SHRI JUSTICE SARANG VIJAYKUMAR KOTWAL J DATE : 17th February, 2022 P.C. :