Mangesh Arjun Bhosale vs The State Of Maharashtra
2022 Latest Caselaw 1509 Bom

                                                                    1/2                     9-Apeal-584-2017.doc




                                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                   CRIMINAL APPELLATE JURISDICTION
                                                     CRIMINAL APPEAL NO. 584 OF 2017

                            Naina Atul Pawar                              ... Appellant
                                    Versus
                            The State of Maharashtra                      ... Respondent.
                                                             ALONGWITH
                                                     CRIMINAL APPEAL NO. 976 OF 2015

                            Mangesh Arjun Bhosale                         ... Appellant
                                    Versus
                            The State of Maharashtra                      ... Respondent.

                                                             ALONGWITH
                                                     CRIMINAL APPEAL NO. 1167 OF 2015

                            Atul Chandrakant Pawar                        ...Appellant
                                    Versus
                            The State of Maharashtra                      ...Respondent
                                                                ...
                            Ms. Janaki Ravi a/w Ms. Ankita Pawar for Appellant in Appeal No.
                            584/2017 (appear through VC).
                            Ms. Ankita Pawar for Appellant in Appeal No. 1167/2015 and for Applicant
                            in IA/3138/2021.
                            Mr. Harshad Sathe, appointed for Appellant in Appeal No. 976/2015.
                            Mr. S.S. Hulke, APP for State.
                                                                ...
             Digitally signed
             by
                                                            CORAM : S. S. SHINDE &
                                                                    N. R. BORKAR, JJ.

DNYANESHWAR DNYANESHWAR ASHOK ETHAPE ASHOK ETHAPE Date: 2022.02.14 17:37:29 +0530

DATE : 14th FEBRUARY, 2022.

P.C.:

1. Heard learned counsel appearing for respective appellants and

learned APP for the State.

Dnyaneshwar Ethape, PA 2/2 9-Apeal-584-2017.doc

2. Arguments are concluded.

3. Reserved for judgment.

(N. R. BORKAR, J.) (S. S. SHINDE, J.)

Dnyaneshwar Ethape, PA