Vinod Narbahdur Bhandari vs The State Of Maharashtra
2022 Latest Caselaw 13223 Bom

Citation : 2022 Latest Caselaw 13223 Bom
Judgement Date : 19 December, 2022

Bombay High Court

Vinod Narbahdur Bhandari vs The State Of Maharashtra on 19 December, 2022

Bench: A.S. Gadkari, Prakash Deu Naik

SLJ
                                                   44-apeal-840-2022-with-IA-2817-2022.doc


                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                           CRIMINAL APPELLATE JURISDICTION

                          CRIMINAL APPEAL NO. 840 OF 2022
                                       WITH
                        INTERIM APPLICATION NO. 2817 OF 2022

Vinod Narbahdur Bhandari                          ...Appellant/Applicant

          V/s.

The State Of Maharashtra                          ...Respondent

Mr. M.S. Ansari Appointed Advocate for Appellant/Applicant.
Mrs. M.H.Mhatre, A.P.P. for the Respondent-State.

                                        CORAM :   A. S. GADKARI AND
                                                  PRAKASH D.NAIK, JJ.

DATE : 19th DECEMBER 2022.

P.C.:-

. Closed for Judgment.

(PRAKASH D. NAIK, J.) (A.S. GADKARI, J.)

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