Citation : 2022 Latest Caselaw 13103 Bom
Judgement Date : 15 December, 2022
1 wp2490.19
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH : NAGPUR
WRIT PETITION NO. 2490/2019
(Yamutai @ Pramila Ramrao Karale & anr. Vs. Ashok Gajanan Karale & ors.)
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Office Notes, Office Memoranda of Coram, Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
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CORAM : VINAY JOSHI, J.
DATED : 15 /12/2022.
Not on Board. Taken on Board.
2. It is brought to the notice by office that there is typographical mistake in the names and address of respondent Nos. 4 and 5 in the cause title of the judgment and order dated 12.12.2022 passed by this Court.
3. Necessary correction be made in the cause title as per names appeared in the petition.
4. Corrected copy be uploaded.
(VINAY JOSHI, J.) Gohane Digitally signed by JITENDRA JITENDRA BHARAT BHARAT GOHANE GOHANE Date:
2022.12.16 10:20:27 +0530
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