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Ramkripal Ramchhatra Yadav And ... vs Rambriksh Khaderan Prajapati And ...
2022 Latest Caselaw 12980 Bom

Citation : 2022 Latest Caselaw 12980 Bom
Judgement Date : 13 December, 2022

Bombay High Court
Ramkripal Ramchhatra Yadav And ... vs Rambriksh Khaderan Prajapati And ... on 13 December, 2022
Bench: R. I. Chagla
                                                                  502.CRA.559.22.doc



               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       CIVIL APPELLATE JURISDICTION

                    CIVIL REVISION APPLICATION NO. 559 OF 2022


Ramkripal Ramchhatra Yadav & Anr.             ...     Applicants

           Versus

Rambriksh Khaderan Prajapati & Ors.           ...     Respondents



Ms. Swati Parag Gautam for the Applicants.
Ms. Lata Wadhwani for the Respondents.


                                   CORAM :     R.I. CHAGLA, J.
                                   DATED :    13th DECEMBER, 2022.
ORDER :

1 The matter has been circulated and kept on the Production

Board at 2.30 p.m. in view of the stay granted by the Appellate Bench of

the Small Causes Court of its judgment and decree for a period of three

weeks expiring on 15.12.2022.

2 The Civil Revision Application challenges the impugned

judgment and order of the Appellate Bench dated 24.11.2022.

3 The Civil Revision Application shall be placed on 20.01.2023.

The stay of the execution of the judgment and decree passed by the

Waghmare 1/2

502.CRA.559.22.doc

Appellate Bench of Small Causes Court is further continued till

20.01.2023.

Digitally signed by WAISHALI SUSHIL WAISHALI WAGHMARE SUSHIL

(R.I. CHAGLA, J.) Date:

                                                                           WAGHMARE   2022.12.14
                                                                                      10:31:34
                                                                                      +0530




Waghmare                                                            2/2
 

 
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