Akshay Babanrao Hiwrale vs Vidharbha Konkan Gramin Bank, ...
2022 Latest Caselaw 12976 Bom

Citation : 2022 Latest Caselaw 12976 Bom
Judgement Date : 13 December, 2022

Bombay High Court

Akshay Babanrao Hiwrale vs Vidharbha Konkan Gramin Bank, ... on 13 December, 2022

Bench: A.S. Chandurkar, Anil Laxman Pansare

                                                                  1                               47-WP-2963-2020.odt


                                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                               NAGPUR BENCH, NAGPUR
                                                    WRIT PETITION NO. 2963 OF 2020
                    (Akshay Babanrao Hiwrale Vs. Vidarbha Konkan Gramin Bank, thr. its General Manager & Anr.)
                    Office Notes, Office Memoranda of Coram,
                    appearances, Court's orders of directions                         Court's or Judge's order
                    and Registrar's orders.
                                  Shri A.R. Deshpande, Advocate for the petitioner.
                                  Ms. Radhika Bajaj, Advocate for the respondents.

                                  CORAM : A. S. CHANDURKAR AND ANIL L. PANSARE, JJ.

DATE : DECEMBER 13, 2022.

The learned Counsel for the petitioner submits that the points raised in the present Writ Petition have been considered and decided by the Calcutta High Court in the case of Subhajit Bayen Vs. Union of India & Ors. [W.P.A. No. 3116/2021 decided on 15/3/2021]. Copy of the said judgment is placed on record along with the petitioner's affidavit.

The learned Counsel for the respondents however submits that the impugned action has been taken pursuant to the communication issued by the National Bank For Agricultural And Rural Development (NABARD). Hence, it should be a necessary party in the present proceedings. She further submits that similar order as impugned in this Writ Petition is also the subject matter of Writ Petition Nos. 2390/2020 and 2071/2020.

In view of aforesaid, since NABARD has been impleaded as respondent in the aforesaid Writ Petitions, list the present Writ Petition along with the aforesaid two Writ Petitions.

Put up on 20/12/2022.

(ANIL L. PANSARE, J.) (A. S. CHANDURKAR, J.)

SUMIT

Digitally signed bySUMIT CHETAN AGRAWAL Signing Date:14.12.2022 10:34