Kishor Wamanrao Sontakke And ... vs The Secretary, Department Of ...
2022 Latest Caselaw 12918 Bom

   36-WP-7931-22                                                                                                                    1/1


                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      NAGPUR BENCH, NAGPUR.

                                          WRIT PETITION NO.7931 OF 2022

                             Kishor Wamanrao Sontakke, Patil Nagar, Wardha and ors.
                                                                    -vs-
                    The Secretary, Dept. of School Education, Mantralaya, Mumbai and ors.
   --------------------------------------------------------------------------------------------------------------------------------------
   Office notes, Office Memoranda of
   Coram, appearances, Court's orders                                     Court's or Judge's Orders.
   or directions and Registrar's orders.


                                      Shri Sanjay U. Ghude, Advocate for petitioners.
                                      Shri A. S. Fulzele, Additional Government Pleader for respondent
                                      Nos.1 to 3.

                                      CORAM : A. S. CHANDURKAR AND ANIL L. PANSARE, JJ.

DATE : December 12, 2022

The petitioners who have retired on 30th June of the respective years seek benefit of the judgment of this Court in Writ Petition No.5864/2019 (Pandurang Vithobaji Dhumne and ors. vs. The State of Maharashtra, Thr. Secretary, Rural Development and ors.).

Issue notice, returnable in four weeks. Learned Additional Government Pleader waives notice for respondent Nos.1 to 3.

(Anil L. Pansare, J.) (A. S. Chandurkar, J.)

Asmita

Digitally signed byASMITA ADWAIT BHANDAKKAR Signing Date:13.12.2022 10:32:04